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Harsh Vardhan Lodha vs The Institute Of Chartered Accountants ...
2026 Latest Caselaw 783 Cal/2

Citation : 2026 Latest Caselaw 783 Cal/2
Judgement Date : 11 February, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Harsh Vardhan Lodha vs The Institute Of Chartered Accountants ... on 11 February, 2026

Author: Supratim Bhattacharya
Bench: Sabyasachi Bhattacharyya, Supratim Bhattacharya
OD-5 & 6
                        ORDER SHEET

                IN THE HIGH COURT AT CALCUTTA
                     SPECIAL JURISDICTION
                         ORIGINAL SIDE

                         ACA/5/2013

                     HARSH VARDHAN LODHA
                              VS
   THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA AND ORS

                            AND

                         ACA/6/2013

                      ADITYA VIKRAM LODHA
                               VS
   THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA AND ORS


  BEFORE:
  The Hon'ble JUSTICE SABYASACHI BHATTACHARYYA
  The Hon'ble JUSTICE SUPRATIM BHATTACHARYA
  Date : 11th February, 2026.

                                                             Appearance:
                                            Mr. Abhrajit Mitra, Sr. Adv.
                                       Mr. Jishnu Chowdhury, Sr. Adv.
                                            Mr. Debanjan Mandal, Adv.
                                             Mr. Sanjiv Kr. Trivedi, Adv.
                                    Mr. Soumya Ray Chowdhury, Adv.
                                        Mr. Sarvapriya Mukherjee, Adv.
                                              Mr. Sanket Sarawgi, Adv.
                                                Mr. Aman Agarwal, Adv.
                                               Mr. Altamash Alim, Adv.
                                               Mr. Samriddha Sen, Adv.
                                   ...for the petitioner in ACA/5/2013

                                   Mr. Abhratosh Majumdar, Sr. Adv.
                                            Mr. Subhankar Nag, Adv.
                                          Mr. Debanjan Mandal, Adv.
                                           Mr. Sanjiv Kr. Trivedi, Adv.
                                                 Mr. Aritra Basu, Adv.
                                            Mr. Sanket Sarawgi, Adv.
                                   ...for the petitioner in ACA/6/2013

                                             Mr. Anirban Ray, Sr. Adv.
                                              Mr. Chayan Gupta, Adv.
                                                  Mr. S.K. Singhi, Adv.
                                         2


                                                              Ms. Riti Basu, Adv.
                                                             Ms. Piyali Pan, Adv.
                                                    Ms. Aparajita Chatterjee, Adv.
                                                           ...for respondent no.1

Mr. Jaydip Kar, Sr. Adv. Mr. Srijib Chakrobarty, Adv.

Mr .Aditya Mondal, Adv. ...for respondent nos. 2 & 4

The Court: Heard in part.

List this matter for further hearing on February 25, 2026.

(SABYASACHI BHATTACHARYYA, J.)

(SUPRATIM BHATTACHARYA, J.)

R.Bhar

 
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