Hundusthan Music Publishing Private ... vs Sona Mohapatra And Ors
2026 Latest Caselaw 636 Cal/2

Calcutta High Court

Hundusthan Music Publishing Private ... vs Sona Mohapatra And Ors on 6 February, 2026

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OIPD-3

                          IN THE HIGH COURT AT CALCUTTA
                          Intellectual Property Rights Division
                                    ORIGINAL SIDE

                                 IA NO. GA-COM/7/2026
                                           In
                                     IP-COM/7/2025
                 HUNDUSTHAN MUSIC PUBLISHING PRIVATE LIMITED
                                    Vs
                         SONA MOHAPATRA AND ORS.
BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 6th February, 2026 Appearance:

Mr. Shuvasish Sengupta, Adv.

Mr. Shounak Mukhopadhyay, Adv.

Ms. S.D. Chowdhury, Adv.

...for the plaintiff.

Mr. Paritosh Sinha, Adv.

Mr. K.K. Pandey, Adv.

Ms. Sunrita Majumdar, Adv.

Mr. Dipro Dawn, Adv.

Ms. Mallika Bothra, Adv.

...for the defendant no.3.

Mr. Meghajit Mukherjee, Adv.

Ms. Sweta Mohanty, Adv.

...for the defendant no.4.

Mr. Rohit Mukherji, Adv.

Mr. Indranil Munshi, Adv.

...for the defendant no.5.

The Court: In view of non-compliance and violation of the order dated 29

January, 2026, the authorized representative of the plaintiff is directed to be

personally present in Court on 9 February, 2026.

By the order dated 29 January, 2026, this Court had directed payment of

costs in view of non-compliance with the order dated 14 January, 2026.

It is submitted on behalf of the plaintiff that they do not intend to rely on an

affidavit-in-opposition. This is in gross abuse of the process and direct attempt to

wriggle out of the directions of Court.

Let this matter appear on 9 February, 2026.

(RAVI KRISHAN KAPUR, J.) spal