Mahesh Kumar Poddar (Huf) vs East India Trading Company & Ors
2026 Latest Caselaw 621 Cal/2

Calcutta High Court

Mahesh Kumar Poddar (Huf) vs East India Trading Company & Ors on 6 February, 2026

                                                                                  2015:CHC-OS:22

   OD-32


                             ORDER SHEET
                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                             ORIGINAL SIDE

                                    CS/123/2012

                       MAHESH KUMAR PODDAR (HUF)
                                    VS
                    EAST INDIA TRADING COMPANY & ORS.

   BEFORE:
   The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date : 06TH FEBRUARY, 2026.

Appearance :

Mr.Anuj Singh, Adv.

Mr. Syed E. Huda, Adv.

Ms. T. De, Adv.

Ms. R. Singh, Adv.

Ms. A. Poddar, Adv.

Mr. A. Kr. Singh, Adv.

For the Plaintiff

Mr Rohit Banerjee, Adv.

Mr. K. Banerjee, Adv.

Ms. R. Sen, Adv.

Ms. S. Ghosal, Adv.

For the defendants

The Court : Let this matter be fixed on 10th February, 2026 along with

CS/124/2012 and CS/122/2012 for determination of the extent of this Court

to deal with the instant dispute.

The next date for cross-examination of the defendant's witness, which

was earlier fixed on 9th February, 2026, be fixed on 10th February, 2026

instead.

The defendant's witness should be present on the next date.

(ANANYA BANDYOPADHYAY, J.)

A Dey