Fis Payment Solutions And Services ... vs All Bengal Contract Security Workmen S
2026 Latest Caselaw 619 Cal/2

Calcutta High Court

Fis Payment Solutions And Services ... vs All Bengal Contract Security Workmen S on 6 February, 2026

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-13
                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE

                              IA NO. GA/4/2021
                               In CS/250/2019
           FIS PAYMENT SOLUTIONS AND SERVICES INDIA PVT LTD
                                      Vs
                ALL BENGAL CONTRACT SECURITY WORKMEN S
                               UNION AND ORS
   BEFORE:
   The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 6th February, 2026.

Appearance:

Mr. Anuj Singh, Adv.

Mr. Soumalya Ganguly, Adv.

Ms. Shreya Singh, Adv.

...for the plaintiff.

Mr. Sarosij Dasgupta, Adv.

Mr. S. Mishra, Adv.

..for def. 4, 12-16.

Mr. R.N. Majumder, Adv.

Mr. S.M. Obaidullah, Adv.

Mr. R. Choudhury, Adv.

...for the defendant no. 7.

The Court:- Mr. Singh, the learned Counsel for the Plaintiff filed affidavit

of service evidencing substitute mode of service by paper publication. He also

prays for extension of time to file affidavit in reply in GA/4/2021. Liberty is

given.

The Learned Counsel for the Defendant craves leave to file affidavit in

reply. Affidavit in opposition, if any, shall be filed to this Court within two weeks

from date. Affidavit in reply, if any, be filed within two weeks thereafter.

The application will appear in the list on 16th March, 2026.

(SUGATO MAJUMDAR, J.) D.Ghosh A.R.(C.R.)