Rajendra Prasad Pansari And Ors vs M. P. Birla Trust & Ors
2026 Latest Caselaw 616 Cal/2

Calcutta High Court

Rajendra Prasad Pansari And Ors vs M. P. Birla Trust & Ors on 6 February, 2026

OD- 24 to 28
                             ORDER SHEET

                   IN THE HIGH COURT AT CALCUTTA
                    Ordinary Original Civil Jurisdiction
                             ORIGINAL SIDE

                            CS/73/2010
               IA NO: GA/1/2010(Old No:GA/997/2010),
   GA/2/2010(Old No:GA/1581/2010), GA/5/2019(Old No:GA/144/2019)

                 RAJENDRA PRASAD PANSARI AND ORS.
                                  VS
                      M. P. BIRLA TRUST & ORS.

                                   And

                              CS/74/2010
          IA NO: GA/1/2010(Old No:GA/998/2010), GA/2/2010(Old
            No:GA/1584/2010), GA/5/2019(Old No:GA/145/2019)

                 RAJENDRA PRASAD PANSARI AND ORS.
                                VS
                   PRIYAMVADA BIRLA TRUST & ORS.

                                   And

                              CS/75/2010
          IA NO: GA/1/2010(Old No:GA/999/2010), GA/2/2010(Old
            No:GA/1585/2010), GA/5/2019(Old No:GA/147/2019)

                 RAJENDRA PRASAD PANSARI AND ORS.
                                VS
                   PRIYAMVADA BIRLA FUND & ORS.

                                   And

                              CS/76/2010
         IA NO: GA/1/2010(Old No:GA/1001/2010), GA/2/2010(Old
            No:GA/1583/2010), GA/5/2019(Old No:GA/148/2019)

                 RAJENDRA PRASAD PANSARI AND ORS.
                                VS
                   PRIYAMVADA BIRLA NIDHI & ORS.

                                   And

                               CS/77/2010
                                      2




          IA NO: GA/1/2010(Old No:GA/1000/2010), GA/2/2010(Old
             No:GA/1582/2010), GA/4/2019(Old No:GA/149/2019)

                  RAJENDRA PRASAD PANSARI AND ORS.
                                 VS
                    PRIYAMVADA BIRLA KOSH & ORS.

BEFORE:
THE HON'BLE JUSTICE ANANYA BANDYOPADHYAY

Date: 6th February, 2026

Appearance:

Mr. Surajit Nath Mitra, Sr. Adv.

Ms. Amrita Pandey, Adv.

... for the plaintiff

Mr. Syamantak Banerjee, Adv.

Mr. Subhra Das, Adv.

... for defendant nos. 12 and 14

The Court :- Let the matter be listed under the heading "To Be

Mentioned" on Tuesday i.e. 10th February, 2026.

(ANANYA BANDYOPADHYAY, J.)

DB