Abhishek Agarwalla & Ors vs Kailash Nevatia And Ors
2026 Latest Caselaw 604 Cal/2

Calcutta High Court

Abhishek Agarwalla & Ors vs Kailash Nevatia And Ors on 6 February, 2026

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-8 to 10
                    IN THE HIGH COURT AT CALCUTTA
                     Ordinary Original Civil Jurisdiction
                              ORIGINAL SIDE


                           IA NO. GA/9/2025
                             In CS/43/2016
                      ABHISHEK AGARWALLA & ORS.
                                   Vs
                       KAILASH NEVATIA AND ORS.

                           IA NO. GA/10/2025
                             In CS/43/2016
                      ABHISHEK AGARWALLA & ORS.
                                   Vs
                       KAILASH NEVATIA AND ORS.

                           IA NO. GA/11/2025
                             In CS/43/2016
                      ABHISHEK AGARWALLA & ORS.
                                   Vs
                       KAILASH NEVATIA AND ORS.


  BEFORE:
  The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 6th February, 2026.

Appearance:

Ms. Jiya Bose, Adv.

Ms. Surabhi Mehta, Adv.

...for the plaintiffs

Mr. Nirmalya Dasgupta, Adv.

Mr. Dibanath Dey, Adv.

...for the defendant no. 4

Mr. Arnab Dutt, Adv.

Mr. Siddhartha Banerjee, Adv. Mr. Sailendra Nath Chakraborty, Adv.

Mr. Sabyasachi Hazra, Adv.

Ms. Laboni Dey, Adv.

Mr. Ramkrishna Bhattacharyya, Adv. ...for the applicant/defendant no. 5.

The Court:- Exchange of affidavit in GA/9/2025, GA/10/2025 and

GA/11/2025 are yet to be complete.

Exchange of affidavit in all three applications shall be complete on or

before the returnable date.

In case of absence of such affidavit/affidavits, it will be deemed that no

affidavit in opposition or affidavit in reply is there in any application to be filed.

All three applications will appear in the list for hearing on 13th March,

2026.

(SUGATO MAJUMDAR, J.)

D.Ghosh A.R.(C.R.)