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Principal Secretary vs Dalgreen Agro Pvt Ltd
2026 Latest Caselaw 451 Cal/2

Citation : 2026 Latest Caselaw 451 Cal/2
Judgement Date : 3 February, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Principal Secretary vs Dalgreen Agro Pvt Ltd on 3 February, 2026

Author: Rajasekhar Mantha
Bench: Rajasekhar Mantha
                               1


OD - 2 to 5
                    IN THE HIGH COURT AT CALCUTTA
                     CIVIL APPELLATE JURISDICTION
                            ORIGINAL SIDE

                             APO/96/2024
                  STATE OF WEST BENGAL THROUGH THE
              PRINCIPAL SECRETARY, REVENUE DEPARTMENT
                                  VS
                        DALGREEN AGRO PVT LTD

                            APO/114/2023
                   INDORAMA INDIA PRIVATE LIMITED
                                 VS
                COLLECTOR OF STAMP REVENUE, KOLKATA

                             APO/26/2025
                           IA NO: GA/1/2025
                   DALGREEN AGRO PRIVATE LIMITED
                                  VS
                    STATE OF WEST BENGAL AND ORS

                            APOT/86/2025
                          IA NO: GA/1/2025
                COLLECTOR OF STAMP REVENUE KOLKATA
                                 VS
                  INDORAMA INDIA PRIVATE LIMITED

BEFORE:
HON'BLE JUSTICE RAJASEKHAR MANTHA
HON'BLE JUSTICE AJAY KUMAR GUPTA
Date : 3rd February, 2026.
                                                              Appearance :
                                            Mr. Abhijit Chatterjee, Sr. Adv.
                                            Mr. Soumya Majumder, Sr.Adv.
                                             Mr. Agnibesh Sengupta, Adv.
                                                    Ms. Rusha Saha, Adv.
                                                     Mr. Soham Sen, Adv.
                                                         ...for the appellant
                                                     in APO/114/2023 and
                                                               respondent in

APOT/86/2025

Mr. Kishore Datta, ld. Adv. Gen. Mr. Ayan Banerjee, Adv.

Mr. Debangsu Dinda, Adv.

Mr. Ajeyo Chowdhury, Adv.

...for the State

Mr. Rupak Ghosh, Adv.

Mr. Pranit Bag, Adv.

Mr. Aniket Agarwal, Adv Mr. Anirudh Goyel, Adv.. ...for appellant in APO/26/2025 and respondent in APOT/86/2025

The Court : Having heard Mr. Abhijit Chatterjee, learned senior counsel for the

appellant and Mr. Advocate General for the State, let these matters stand adjourned and

be listed for further hearing on March 9, 2026.

(RAJASEKHAR MANTHA, J.)

(AJAY KUMAR GUPTA, J.)

sd/

 
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