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Biswanath Mitra vs K. C. Basu
2026 Latest Caselaw 439 Cal/2

Citation : 2026 Latest Caselaw 439 Cal/2
Judgement Date : 3 February, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Biswanath Mitra vs K. C. Basu on 3 February, 2026

                     ORDER SHEET

OD-3-21

            IN THE HIGH COURT AT CALCUTTA
          ORDINARY ORIGINAL CIVIL JURISDICTION
                     ORIGINAL SIDE


                   IA NO. GA/9/2024
                    In CS/220/1868

                   BISWANATH MITRA
                          Vs
                      K. C. BASU

                   IA NO. GA/12/2025
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                      K. C. BASU

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                   IA NO. GA/14/2025
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                      K. C. BASU

                   IA NO. GA/15/2025
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                   IA NO. GA/16/2025
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   K. C. BASU

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   K. C. BASU
                                         4

BEFORE :
HON'BLE JUSTICE ANANYA BANDYOPADHYAY

Dated: 3rd February, 2026 Appearance :

Mr. Souvick Mitra, Adv.

Ms. S. Ray, Adv.

...for the petitioner

Mr. Ayan Kr. Boral, Adv.

Ms. Saswati Sengupta, Adv.

...for the Shebaits

Ms. Piyali Sengupta, Adv.

Ms. Manisha Nath, Adv.

Ms. Gulnez Quraishi, Adv.

...for KMC (GA/12/2025 to GA/27/2025)

Mr. Rishav Deb Barman, Adv.

...for Sovabazar Byabsayi Samiti

Mr. Sreyasree Choudhury, Adv.

Special Officer

The Court:- The Learned Advocate representing the petitioner declines to

file any exception to the report filed by the Learned Advocate representing the

KMC.

The Learned Special Officer, appointed by the Co-ordinate Bench of this

Court by order dated 15th September, 2025, has not yet complied with the

directions therein. She is to furnish a report in accordance with the directions

of the order dated 15th September, 2025, prior to the next date of hearing.

Next date be fixed on 23rd February, 2026.

(ANANYA BANDYOPADHYAY, J.)

DB

 
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