Abhishek Mishra vs Sri Dhaval Jain & Ors
2026 Latest Caselaw 434 Cal/2

Calcutta High Court

Abhishek Mishra vs Sri Dhaval Jain & Ors on 3 February, 2026

Author: Amrita Sinha

Bench: Amrita Sinha

OD-2 & 3                                  ORDER SHEET
                                  IN THE HIGH COURT AT CALCUTTA
                                   Special Civil Jurisdiction (Contempt)
                                             ORIGINAL SIDE

                                          CC No.42 of 2024
                                          WPO No.1725 of 2023

                                             ABHISHEK MISHRA
                                                 VERSUS
                                             SRI DHAVAL JAIN & ORS.

                                                   With

                                          CC No.82 of 2024
                                          WPO No.1725 of 2023

                                           SHREE SHYAM PROJECTS PRIVATE LIMITED & ORS.
                                                VERSUS
                                           SRI DHAVAL JAIN & ORS.

           BEFORE:
           The Hon'ble JUSTICE AMRITA SINHA
           Date: 3rd February, 2026.


                                                                               Appearance:
                                                                           Mr. Sujit Banerjee, Adv.
                                                                              ...for the Petitioner in CC/42/2024.

                                                                           Mr. Siddhartha Banerjee Adv.
                                                                           Mr. Shaunak Ghosh, Adv.
                                                                           Mr. Rajib Mullick, Adv.
                                                                           Ms. Ayantika Saha, Adv.
                                                                             ...for the petitioner in CC No.82 of 2024.

                                                                           Mr. Alak Kumar Ghosh, Adv.
                                                                           Mr. Dwijadas Chakraborty, Adv.
                                                                           Ms. Gulnaz Quraishi, Adv.
                                                                                 ...for the alleged contemnor/KMC.




           1.

Learned advocate representing Abhishek Mishra submits, upon

instruction that, an appeal has been preferred being APOT 18 of 2026

challenging the order passed by the Court on 17th November, 2025 in

WPO 786 of 2024 (M/s. Shree Shyam Projects Private Limited & Ors. VS.

Kolkata Municipal Corporation & Ors.) .

2. It has been submitted that the appeal is due to be taken up for

consideration by the Hon'ble Division Bench shortly.

3. In view of such submission, let the contempt applications be posted for

further hearing on 10th March, 2026.

4. An updated report by the Corporation shall be filed on the adjourned

date.

(AMRITA SINHA, J.)

nm