Jagdish Chand Kapur & Ors vs Joginder Chand Kapur
2026 Latest Caselaw 1549 Cal/2

Calcutta High Court

Jagdish Chand Kapur & Ors vs Joginder Chand Kapur on 27 February, 2026

OD- 14-15
                                ORDER SHEET                                       2023:CHC-OS:4935


                   IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION
                            ORIGINAL SIDE

                            IA NO. GA/7/2003
                         (Old No: GA/3553/2003)
                              CS/108/2003
                     JAGDISH CHAND KAPUR & ORS.
                                    Vs
                        JOGINDER CHAND KAPUR
                                   AND
                IA NO. GA/15/2015 (Old No: GA/3259/2015)
                                    In
                               CS/108/2003
                      JAGDISH CHAND KAPUR & ORS.
                                    Vs
                         JOGINDER CHAND KAPU

BEFORE:
THE HON'BLE JUSTICE ANANYA BANDYOPADHYAY

Date: 27th February, 2026 Appearance:

Mr. Avishek Guha, Adv.

Mr. Ankush Mazumdar, Adv. Ms. Vanshika Newar, Adv.

...For the Petitioners

Ms. Sristi Barman Roy, Adv. Mr. Sanjay Jhunjhunwala, Adv.

...For the defendant

The Court:- On the prayer of the Learned Advocate representing the

plaintiffs, let the matter be adjourned till 11th March, 2026 as last chance.

(ANANYA BANDYOPADHYAY, J.)

JM