Tanna Electro Mechanics Private Ltd vs Dalhousie Properties Ltd. And Ors
2026 Latest Caselaw 1547 Cal/2

Calcutta High Court

Tanna Electro Mechanics Private Ltd vs Dalhousie Properties Ltd. And Ors on 27 February, 2026

  OD-27-28

                                ORDER SHEET
                       IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE

                                    CS/53/2010
                                 IA NO: GA/1/2025

                  TANNA ELECTRO MECHANICS PRIVATE LTD.
                                   VS
                    DALHOUSIE PROPERTIES LTD. AND ORS.


                                    EOS/7/2010

                     M/S. DALHOUSIE PROPERTIES LTD.
                                  VS
                 M/S. TANNA ELECTRO MECHANICS PVT. LTD


   BEFORE:
   The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date : 27TH FEBRUARY, 2026.

Appearance:

Mr. Raja Mantosh, Adv.

Mr. Samriddha Sen, Adv.

Ms. S. Rekha Das, Adv.

Mr. P. Kr. Singh, Adv.

For the defendant

The Court : Perusal of the plaint revealed commercial transaction to have been

entered into between the parties and this Court for want of jurisdiction directs the

department to de-list the instant case from the determination of this Bench to be

placed before the Court with appropriate determination.

Issues raised by the respective parties are open to be decided accordingly with

regard to the amendment of plaint, not entertained by this Court at the juncture.

(ANANYA BANDYOPADHYAY, J.)

A Dey