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Punalpur Paper Mills Limited vs Balaidas Dutta
2026 Latest Caselaw 1538 Cal/2

Citation : 2026 Latest Caselaw 1538 Cal/2
Judgement Date : 27 February, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Punalpur Paper Mills Limited vs Balaidas Dutta on 27 February, 2026

OD- 41

                              ORDER SHEET

                  IN THE HIGH COURT AT CALCUTTA
                ORDINARY ORIGINAL CIVIL JURISDICTION
                           ORIGINAL SIDE

                               CS/259/2008

                    PUNALPUR PAPER MILLS LIMITED
                                VS
                          BALAIDAS DUTTA


BEFORE:
THE HON'BLE JUSTICE ANANYA BANDYOPADHYAY

Date: 27th February, 2026 Appearance:

Ms. Dakshayani Basu, Adv.

... for the defendant

The Court:- None appears to represent the plaintiff.

The Learned Advocate representing the defendant is present.

Let the matter be adjourned for the day.

(ANANYA BANDYOPADHYAY, J.)

DB

 
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