Usha Martin Limited vs Rsk Logistics & Trading Gmbh & Ors
2026 Latest Caselaw 1535 Cal/2

Citation : 2026 Latest Caselaw 1535 Cal/2
Judgement Date : 27 February, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Usha Martin Limited vs Rsk Logistics & Trading Gmbh & Ors on 27 February, 2026

OD- 38

                              ORDER SHEET

                  IN THE HIGH COURT AT CALCUTTA
                ORDINARY ORIGINAL CIVIL JURISDICTION
                           ORIGINAL SIDE

                             CS/228/2008
                 IA NO: GA/1/2009(Old No:GA/854/2009)

                        USHA MARTIN LIMITED
                                 VS
                RSK LOGISTICS & TRADING GMBH & ORS.



BEFORE:
THE HON'BLE JUSTICE ANANYA BANDYOPADHYAY

Date: 27th February, 2026

The Court:- None appears to represent either of the parties.

Let the matter be adjourned for the day.

(ANANYA BANDYOPADHYAY, J.)

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