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Calcutta High Court
Baranagore Jute Factory Plc vs Chaitan Chowdhury The O/L on 27 February, 2026
OD-1
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
ORIGINAL JURISDICTION
ORIGINAL SIDE
CP/2/1987
IA No: CA/1/1997 (Old No: CA/306/1997),
CA/2/1997 (Old No: CA/318/1997), CA/3/1997 (Old No: CA/51/1997),
CA/4/1998 (Old No: CA/550/1998), CA/5/1998 (Old No: CA/614/1998),
CA/6/1998 (Old No: CA/627/1998), CA/7/1998 (Old No: CA/642/1998),
CA/8/1998 (Old No: CA/729/1998), CA/9/1999 (Old No: CA/10/1999),
CA/10/1999 (Old No: CA/124/1999), CA/12/1999 (Old No:
CA/153/1999), CA/13/1999 (Old No: CA/205/1999), CA/14/1999 (Old
No: CA/206/1999), CA/15/1999 (Old No: CA/208/1999), CA/17/1999
(Old No: CA/5/1999), CA/18/1999 (Old No: CA/704/1999), CA/19/1999
(Old No: CA/705/1999), CA/20/1999 (Old No: CA/706/1999),
CA/21/1999 (Old No: CA/708/1999), CA/23/2000 (Old No:
CA/14/2000), CA/24/2000 (Old No: CA/247/2000), CA/25/2000 (Old
No: CA/342/2000), CA/26/2000 (Old No: CA/345/2000), CA/27/2000
(Old No: CA/346/2000), CA/28/2000 (Old No: CA/347/2000),
CA/29/2000 (Old No: CA/348/2000), CA/30/2000 (Old No:
CA/349/2000), CA/31/2000 (Old No: CA/350/2000), CA/32/2000 (Old
No: CA/351/2000), CA/33/2000 (Old No: CA/352/2000), CA/34/2000
(Old No: CA/354/2000), CA/35/2000 (Old No: CA/355/2000),
CA/36/2000 (Old No: CA/356/2000), CA/37/2000 (Old No:
CA/357/2000), CA/39/2000 (Old No: CA/360/2000), CA/40/2000 (Old
No: CA/362/2000), CA/41/2000 (Old No: CA/363/2000), CA/42/2000
(Old No: CA/403/2000), CA/43/2000 (Old No: CA/404/2000),
CA/44/2000 (Old No: CA/405/2000), CA/45/2000 (Old No:
CA/406/2000), CA/46/2000 (Old No: CA/407/2000), CA/47/2000 (Old
No: CA/409/2000), CA/48/2000 (Old No: CA/43/2000), CA/50/2000
(Old No: CA/622/2000), CA/51/2000 (Old No: CA/646/2000),
CA/52/2000 (Old No: CA/647/2000), CA/53/2000 (Old No:
CA/649/2000), CA/54/2000 (Old No: CA/650/2000), CA/55/2000 (Old
No: CA/651/2000), CA/56/2000 (Old No: CA/652/2000), CA/57/2000
2
(Old No: CA/653/2000), CA/59/2000 (Old No: CA/756/2000),
CA/60/2000 (Old No: CA/763/2000), CA/61/2000 (Old No:
CA/764/2000), CA/62/2001 (Old No: CA/450/2001), CA/63/2001 (Old
No: CA/453/2001), CA/64/2001 (Old No: CA/581/2001), CA/65/2001
(Old No: CA/421/2001), CA/66/2002 (Old No: CA/26/2002),
CA/67/2002 (Old No: CA/183/2002), CA/68/2002 (Old No:
CA/184/2002), CA/69/2002 (Old No: CA/185/2002), CA/70/2002 (Old
No: CA/218/2002), CA/71/2002 (Old No: CA/219/2002), CA/72/2002
(Old No: CA/332/2002), CA/73/2002 (Old No: CA/333/2002),
CA/74/2002 (Old No: CA/464/2002), CA/75/2002 (Old No:
CA/514/2002), CA/76/2003 (Old No: CA/6/2003), ACO/77/2003 (Old
No: ACO/12/2003), CA/78/2003 (Old No: CA/47/2003), CA/80/2005
(Old No: CA/434/2005), CA/82/2005 (Old No: CA/436/2005),
CA/86/2007 (Old No: CA/336/2007), CA/87/2009 (Old No:
CA/150/2009), CA/89/2009 (Old No: CA/178/2009), CA/93/2010 (Old
No: CA/577/2010), CA/94/2010 (Old No: CA/586/2010), CA/98/2011
(Old No: CA/238/2011), CA/105/2013 (Old No: CA/358/2013),
CA/106/2013 (Old No: CA/388/2013), CA/113/2015 (Old No:
CA/154/2015), CA/128/2016 (Old No: CA/905/2016), CA/137/2017
(Old No: CA/99/2017), CA/146/2017 (Old No: CA/480/2017),
CA/148/2018 (Old No: CA/174/2018), CA/149/2021, CA/150/2021,
CA/151/2021, CA/152/2021, CA/153/2021, CA/154/2021,
CA/155/2021, CA/156/2021, CA/157/2021, CA/158/2021,
CA/159/2021, CA/160/2021, CA/161/2021, CA/162/2021,
CA/163/2021, CA/164/2021, CA/165/2021
IN THE MATTER OF:
BARANAGORE JUTE FACTORY PLC
-VS-
CHAITAN CHOWDHURY THE O/L
BEFORE:
The Hon'ble JUSTICE PARTHA SARATHI SEN
Date: February 27, 2026.
Appearance:
Mr. Sankarsan Sarkar, Adv.
Mr. Deepak Kr. Jain, Adv.
...for the petitioner
3
Mr. Arik Banerjee, Adv.
Mr. Piyush Jain, Adv.
...for the S. B. Overseas
Mr. Aditya Kanodia, Adv.
...for K. M. Tapuria
Mr. Shiv Chandra Prasad, Adv.
...for the P.F. Authorities
Mr. Sankarsan Sarkar, Adv.
Mr. Subhransu Ganguly, Adv.
...for Yashdeep Trexim P. Ltd.
1.
As jointly agreed, list this matter on March 13, 2026 under the same
heading.
(PARTHA SARATHI SEN, J)
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