Mangal Builders And Enterprises ... vs Williamson Magor & Company Limited & Anr
2026 Latest Caselaw 1414 Cal/2

Calcutta High Court

Mangal Builders And Enterprises ... vs Williamson Magor & Company Limited & Anr on 25 February, 2026

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

OD-13                                                   ORDER SHEET


                   IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION

                           IA No. GA/8/2025
                                   In
                             CS/220/2024
            MANGAL BUILDERS AND ENTERPRISES LIMITED & ORS.
                                   VS
              WILLIAMSON MAGOR & COMPANY LIMITED & ANR.

BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 25th February, 2026.

Mr. Sarosij Dasgupta, Adv. Ms. Vedika Sureka, Adv.

.. . for plaintiffs.

Mr. Jishnu Chowdhury, Sr. Adv.

Mr. Ritoban Sarkar, Adv.

Mr. Soham Sen, Adv.

Mr. Gourav Khaitan, Adv.

. . . for defendant no.1.

Mr. Sakya Sen, Sr. Adv.(VC) Mr. M. S. Tiwari, Adv.

Ms. Pallavi Chatterjee,Adv. . . . for defendant no.2.

The Court:- This is an application for addition of party.

The affidavit-in-opposition affirmed out of time on 24 th February,

2026 is taken on record by extending the time to file the same. The time

to file affidavit-in-reply is extended till 16 th March, 2026.

Let this matter appear on 27th March, 2026.

(ARINDAM MUKHERJEE, J.)

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