Merlin Projects Limited vs Lord Grih Nirman Private Limited
2026 Latest Caselaw 1400 Cal/2

Calcutta High Court

Merlin Projects Limited vs Lord Grih Nirman Private Limited on 25 February, 2026

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-20
                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE

                                     CS/98/2023
                                  IA NO: GA/1/2023.

                           MERLIN PROJECTS LIMITED
                                     VS
                       LORD GRIH NIRMAN PRIVATE LIMITED


     BEFORE:
     The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 25th February, 2026.

Appearance:

Mr. Surajit Nath Mitra, Sr. Adv. Mr. Sankarsan Sarkar, Adv.

Mr. Uttam Sharma, Adv.

Mr. Shayak Mitra, Adv.

...for the plaintiff.

Mr. Suman Kumar Dutt, Sr. Adv.

Mr. Sakya Sen, Sr. Adv.

Mr. Hashnuhana Chakraborty, Adv.

Mr. Dwaipayan Banerjee, Adv.

Mr. Debmalya Ghosal, Adv.

Ms. Sanhita Mukherjee, Adv.

Mr. A. Ghosh, Adv.

...for defendant.

The Court:- Mr. Dutta, the Learned Senior Counsel for the Defendant

submits that costs have been paid and written statement has already been filed.

Copy of the receipt is produced before this Court. Let the copy of the same be

kept in record. Written statement be accepted.

The suit will appear in the list on 22 nd April, 2026 for framing of issues.

Discoveries, inspections, disclosure of documents as well as admission

and denial of documents shall be filed in the meantime.

(SUGATO MAJUMDAR, J.) S.Seal