Abdul Khair vs Nashir Hossain
2026 Latest Caselaw 1260 Cal/2

Calcutta High Court

Abdul Khair vs Nashir Hossain on 23 February, 2026

OD- 35 to 41
                         ORDER SHEET

               IN THE HIGH COURT AT CALCUTTA
                Ordinary Original Civil Jurisdiction
                         ORIGINAL SIDE

                       IA NO. GA/4/2023
                        In CS/1444/1942
                          ABDUL KHAIR
                               Vs
                        NASHIR HOSSAIN

                       IA NO. GA/5/2023
                        In CS/1444/1942
                          ABDUL KHAIR
                               Vs
                        NASHIR HOSSAIN

                       IA NO. GA/6/2023
                        In CS/1444/1942
                          ABDUL KHAIR
                               Vs
                        NASHIR HOSSAIN

                       IA NO. GA/7/2023
                        In CS/1444/1942
                          ABDUL KHAIR
                               Vs
                        NASHIR HOSSAIN

                       IA NO. GA/8/2023
                        In CS/1444/1942
                          ABDUL KHAIR
                               Vs
                        NASHIR HOSSAIN

                       IA NO. GA/9/2023
                        In CS/1444/1942
                          ABDUL KHAIR
                               Vs
                        NASHIR HOSSAIN

                       IA NO. GA/10/2023
                        In CS/1444/1942
                          ABDUL KHAIR
                               Vs
                        NASHIR HOSSAIN
                                      2

BEFORE:
THE HON'BLE JUSTICE ANANYA BANDYOPADHYAY

Date: 23rd February, 2026 Appearance:

Mr. Sardar Amjad Ali, Sr. Adv.

Mr. Sakabda Roy, Adv.

Mr. Abdul Wajid, Adv.

... for the petitioner

Mr. Anirban Kar, Adv.

Mr. Munshi Ashiq Elahi, Adv.

... for Abdul Rashid

Mr. Diptomoy Talukder, Adv. Mr. A.K. Upadhyay, Adv.

... for the applicant in GA/10/2023

Mr. Siddhartha Ruj, Adv. ...for the applicants for addition of party ( in GA/5/2023 to GA/9/2023)

Mr. Nadeem Sulaiman, Adv. Mr. Syed Nazmul Hossain, Adv.

...for the Board of Wakfs

The Court:- Heard the submissions of the Learned Advocates

representing the respective parties.

Let the matter be returnable tomorrow i.e. on 24th February, 2026.

(ANANYA BANDYOPADHYAY, J.)

DB