Kolkata Metropolitan Development ... vs Canara Bank
2026 Latest Caselaw 1252 Cal/2

Citation : 2026 Latest Caselaw 1252 Cal/2
Judgement Date : 20 February, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Kolkata Metropolitan Development ... vs Canara Bank on 20 February, 2026

ORDER SHEET                                                          OD-28


                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                             ORIGINAL SIDE

                                  CS/61/2008

           KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY
                               VS
                          CANARA BANK


    BEFORE:
    The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date: 20th February, 2026.

The Court :- None appeared to represent either of the parties.

Let the matter be adjourned for the day.

(ANANYA BANDYOPADHYAY, J.)

A Dey

Download the LatestLaws.com Mobile App