Sudershan Prasad Bagaria And Anr vs Harshvardhan Khemka And Ors
2026 Latest Caselaw 1248 Cal/2

Calcutta High Court

Sudershan Prasad Bagaria And Anr vs Harshvardhan Khemka And Ors on 20 February, 2026

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-23 to 25
                      IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE


                           IA NO. GA/1/2022
                         [OLD NO CS/130/2022]
                             In CS/48/2025
                  SUDERSHAN PRASAD BAGARIA AND ANR.
                                   Vs
                    HARSHVARDHAN KHEMKA AND ORS.

                            IA NO. GA/3/2022
                         [OLD NO CS/130/2022]
                             In CS/48/2025
                  SUDERSHAN PRASAD BAGARIA AND ANR.
                                   Vs
                    HARSHVARDHAN KHEMKA AND ORS.

                            IA NO. GA/5/2025
                         [OLD NO CS/130/2022]
                             In CS/48/2025
                  SUDERSHAN PRASAD BAGARIA AND ANR.
                                   Vs
                    HARSHVARDHAN KHEMKA AND ORS.


BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR

Date: 20th February, 2026

Appearance:

Mr. Biswajit Kumar, Adv. Mr. Aayush Lakhotia, Adv. Ms. Yukti Agarwal, Adv.

...for the plaintiff

Mr. Amit Kr. Nag, Adv.

Mr. Partha Banerjee, Adv.

...for the defendant

The Court:- As submitted by the Learned Counsel for the parties, talks of

settlement are in progress.

Accordingly, all the suits are adjourned to 11th May, 2026 with liberty to

mention.

(SUGATO MAJUMDAR, J.) D.Ghosh AR(CR)