Kushal Chand Dugar vs Zohra Commercial Pvt.Ltd & Ors
2026 Latest Caselaw 1246 Cal/2

Calcutta High Court

Kushal Chand Dugar vs Zohra Commercial Pvt.Ltd & Ors on 20 February, 2026

OD- 9
                                ORDER SHEET

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE

                          IA NO. GA/5/2018 (Old No:
                                GA/246/2018)
                               In CS/40/2011

                          KUSHAL CHAND DUGAR
                                  Vs
                     ZOHRA COMMERCIAL PVT.LTD & ORS.

BEFORE:
THE HON'BLE JUSTICE ANANYA BANDYOPADHYAY
Date: 20th February, 2026
                                                                       Appearance:
                                                              Mr. Arnab Dutt, Adv.
                                                       Mr. Tathagata Ganguly, Adv.
                                                              Ms. Labani Dey, Adv.
                                                                ... for the petitioner

                                                             Mr. Amitabh Ray, Adv.
                                                         ... for the respondent no. 2

The Court:- Learned Advocate representing the respective parties

submitted to have lost the brief since the matter has appeared in the list after

4th January, 2019.

Next date be fixed on 30th March, 2026 prior to which the Learned

Advocates representing the respective parties be equipped with the cause

papers and be prepared to conduct the hearing.

(ANANYA BANDYOPADHYAY, J.)

DB