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Suniti Chattaraj Alias vs Unknown
2026 Latest Caselaw 1232 Cal/2

Citation : 2026 Latest Caselaw 1232 Cal/2
Judgement Date : 20 February, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Suniti Chattaraj Alias vs Unknown on 20 February, 2026

Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-33
                        IN THE HIGH COURT AT CALCUTTA
                       Testamentary & Intestate Jurisdiction
                                ORIGINAL SIDE


                                  PLA/413/2022

                   IN THE GOODS OF SUNITI CHATTARAJ ALIAS
                           SUNITY CHATTARAJ (DEC)


BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR

Date: 20th February, 2026

Appearance:

Mr. Amal Kumar Saha, Adv.

...for the petitioner.

The Court:- On the prayer of the Learned Counsel for the Petitioner,

witness action is adjourned to 18th March, 2026.

(SUGATO MAJUMDAR, J.)

D.Ghosh AR(CR)

 
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