Abdul Khair vs Nashir Hossain
2026 Latest Caselaw 1185 Cal/2

Calcutta High Court

Abdul Khair vs Nashir Hossain on 19 February, 2026

ORDER                                          OD-29 to 35


          IN THE HIGH COURT AT CALCUTTA
        ORDINARY ORIGINAL CIVIL JURISDICTION
                   ORIGINAL SIDE


                  IA NO. GA/4/2023
                          In
                    CS/1444/1942
                    ABDUL KHAIR
                          Vs
                   NASHIR HOSSAIN
                         AND
                  IA NO. GA/5/2023
                          In
                    CS/1444/1942
                    ABDUL KHAIR
                          Vs
                   NASHIR HOSSAIN
                         AND
                  IA NO. GA/6/2023
                          In
                    CS/1444/1942
                    ABDUL KHAIR.
                          Vs
                   NASHIR HOSSAIN
                         AND
                  IA NO. GA/7/2023
                          In
                    CS/1444/1942
                    ABDUL KHAIR.
                          Vs
                   NASHIR HOSSAIN
                         AND
                  IA NO. GA/8/2023
                          In
                    CS/1444/1942
                    ABDUL KHAIR.
                          Vs
                   NASHIR HOSSAIN
                         AND
                  IA NO. GA/9/2023
                          In
                    CS/1444/1942
                    ABDUL KHAIR
                          Vs
                   NASHIR HOSSAIN
                         AND
                                     2


                            IA NO. GA/10/2023
                                    In
                              CS/1444/1942
                               ABDUL KHAIR.
                                    Vs
                             NASHIR HOSSAIN


BEFORE :
The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date: 19th February, 2026.

Appearance:

Mr. Sardar Amjad Ali, Sr. Adv. Mr. Samir Kumar Ghosh, Adv.

Mr. Abdul Wajid, Adv.

... for the applicant Mr. Syad Nazmul Hossain, Adv.

Mr. Nadeem Solaiman, Adv. ...for the Board of Wakf Mr. Anirban Kar, Adv.

Mr. Munshi Ashiq Elahi, Adv. ...for the added party Rashid Ahmed Mr. Diptomoy Talukder, Adv. Mr. A. K. Upadhyay, Adv. ...for the applicant in GA/10/2023 Mr. Siddhartha Ruj, Adv. ...for the petitioner for addition of party (in GA 5 OF 2023 to GA 9 OF 2023)

The Court:- Let the matter be fixed on 23rd February, 2026 at 3:00

P.M. for further hearing.

(ANANYA BANDYOPADHYAY, J.)

JM