Anil Kumar Patodia & Anr vs Sunil Kumar Patodia And Ors
2026 Latest Caselaw 1165 Cal/2

Calcutta High Court

Anil Kumar Patodia & Anr vs Sunil Kumar Patodia And Ors on 19 February, 2026

ORDER SHEET                                          OD-16 to 28


                IN THE HIGH COURT AT CALCUTTA
              ORDINARY ORIGINAL CIVIL JURISDICTION
                         ORIGINAL SIDE

                       IA NO. GA/16/2022
                               In
                          CS/338/2013
                   ANIL KUMAR PATODIA & ANR.
                               Vs
                 SUNIL KUMAR PATODIA AND ORS.

                       IA NO. GA/17/2022
                               In
                          CS/338/2013
                   ANIL KUMAR PATODIA & ANR.
                               Vs
                 SUNIL KUMAR PATODIA AND ORS.

                       IA NO. GA/18/2023
                               In
                          CS/338/2013
                   ANIL KUMAR PATODIA & ANR.
                               Vs
                 SUNIL KUMAR PATODIA AND ORS.

                       IA NO. GA/19/2023
                               In
                          CS/338/2013
                  ANIL KUMAR PATODIA & ANR.
                               Vs
                 SUNIL KUMAR PATODIA AND ORS.

                        IA NO. GA/20/2023
                                In
                           CS/338/2013
                   ANIL KUMAR PATODIA & ANR.
                                Vs
                 SUNIL KUMAR PATODIA AND ORS.

                        IA NO. GA/21/2023
                                In
                           CS/338/2013
                   ANIL KUMAR PATODIA & ANR.
                                Vs
                 SUNIL KUMAR PATODIA AND ORS.
              2


      IA NO. GA/22/2023
              In
         CS/338/2013
 ANIL KUMAR PATODIA & ANR.
              Vs
SUNIL KUMAR PATODIA AND ORS.

      IA NO. GA/23/2023
              In
         CS/338/2013
  ANIL KUMAR PATODIA & ANR.
              Vs
SUNIL KUMAR PATODIA AND ORS.

      IA NO. GA/24/2023
              In
         CS/338/2013
  ANIL KUMAR PATODIA & ANR.
              Vs
SUNIL KUMAR PATODIA AND ORS.

      IA NO. GA/25/2023
              In
         CS/338/2013
  ANIL KUMAR PATODIA & ANR.
              Vs
SUNIL KUMAR PATODIA AND ORS.

      IA NO. GA/26/2024
              In
         CS/338/2013
 ANIL KUMAR PATODIA & ANR.
              Vs
SUNIL KUMAR PATODIA AND ORS.

      IA NO. GA/27/2024
              In
         CS/338/2013
  ANIL KUMAR PATODIA & ANR.
              Vs
SUNIL KUMAR PATODIA AND ORS.

       IA NO. GA/28/2025
               In
          CS/338/2013
  ANIL KUMAR PATODIA & ANR.
               Vs
SUNIL KUMAR PATODIA AND ORS.
                                      3



     BEFORE:
     The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date: 19th February, 2026.

Appearance:

Mr. Sarvapriyo Mukherjee, Adv.

Ms. Rajshree Kajiria, Adv. Ms. Vrinda Kedia, Adv. ...For the plaintiffs

Mr. Mainak Bose, Sr. Adv. Ms. Aasia Hasan, Adv.

Ms. Akansha Yadav, Adv. Ms. Sakshi Tiwari, Adv. ...For defendant nos. 5-9

Mr. Nirmalya Dasgupta, Adv.

Mr. R.L. Mitra, Adv.

Ms. Priyanka Dhar, Adv. ...For defendant nos. 1-4, 43, 47, 48, 56

Mr. Arindam Paul, Adv.(VC) ...For the Defendant no.12, 13, 15-17

The Court :- Let the matter be fixed on 12th March, 2026 for further

hearing.

(ANANYA BANDYOPADHYAY, J.)

JM