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Tech Nirman Ispat Private Limited And ... vs Directorate Of Micro Small And Medium ...
2026 Latest Caselaw 1114 Cal/2

Citation : 2026 Latest Caselaw 1114 Cal/2
Judgement Date : 18 February, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Tech Nirman Ispat Private Limited And ... vs Directorate Of Micro Small And Medium ... on 18 February, 2026

Author: Arijit Banerjee
Bench: Arijit Banerjee
OD-4
                              ORDER SHEET

                               APO/56/2025
                             IA No.GA/1/2025

                   IN THE HIGH COURT AT CALCUTTA
                       Civil Appellate Jurisdiction
                             ORIGINAL SIDE

            TECH NIRMAN ISPAT PRIVATE LIMITED AND ANR.
                             VERSUS
   DIRECTORATE OF MICRO SMALL AND MEDIUM ENTERPRISES AND ORS.


  BEFORE:
  The Hon'ble JUSTICE ARIJIT BANERJEE
             AND
  The Hon'ble JUSTICE APURBA SINHA RAY
  Date : 18th February, 2026.


                                                                         Appearance:
                                                         Mr. Jishnu Saha, Sr. Adv.
                                                         Mr. Anirban Ray, Sr. Adv.
                                                        Mr. Rishab Banerjee, Adv.
                                                       Ms. Swapna Chaubey, Adv.
                                                         Mr. Zeeshan Haque, Adv.
                                                      Ms. Anshumala Bansal, Adv.
                                                 Mr. Shubhayan Chakraborty, Adv.
                                                                ...for the appellants

                                                             Mr. S.C. Prasad, Adv.
                                                         ...for the respondent no. 1

                                                       Mr. Abhidipto Tarafder, Adv.
                                                             Mr. Rishav Dutt, Adv.
                                                         Mr. Aman Kataruka, Adv.
                                                         ...for the respondent no. 2

                                                    Mr. Deepanjan Dutta Roy, Adv.
                                                             Ms. Sanjana Jha, Adv.
                                                          ..for the respondent no.3


                      Dictated by Arijit Banerjee, J.

The Court: Learned Senior Counsel representing the respondent

no.3 has suffered a bereavement in the family.

Let this matter stand adjourned and be listed again on March 6,

2026, retaining its position.

(ARIJIT BANERJEE, J.)

(APURBA SINHA RAY, J.)

bp.

 
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