Pravin Kumar vs Itc Limited And Ors
2026 Latest Caselaw 1109 Cal/2

Calcutta High Court

Pravin Kumar vs Itc Limited And Ors on 18 February, 2026

Author: Supratim Bhattacharya

Bench: Sabyasachi Bhattacharyya, Supratim Bhattacharya

OD-3 wt 4
                IN THE HIGH COURT AT CALCUTTA
                  CIVIL APPELLATE JURISDICTION
                          ORIGINAL SIDE


                     TEMPAPO-IPD/6/2025
                        PRAVIN KUMAR
                              VS
                     ITC LIMITED AND ORS

                             WITH

                          OCOT/7/2025
                         PRAVIN KUMAR
                              VS
                     ITC LIMITED AND ORS.

BEFORE:
THE HON'BLE JUSTICE SABYASACHI BHATTACHARYYA
                     AND
THE HON'BLE JUSTICE SUPRATIM BHATTACHARYA
Date: 18th February, 2026.


                                                          APPEARANCE:
                                              Mr. Tilak Kr. Bose, Sr. Adv.
                                        Mr. Soumya Roy Chowdhury, Adv.
                                                     Ms. Sristi Kaul, Adv.
                                                Mr. Suryaneel Das, Adv.
                                                Mr. Dhruv Chadha, Adv.
                                               Ms. Oindrila Ghosal, Adv.
                                                          ...for appellant.

                                             Mr. S. N. Mookerjee, Sr. Adv.
                                            Mr. Ranjan Bachawat, Sr. Adv.
                                            Mr. Ratnanko Banerji, Sr. Adv.
                                               Mr. Sarathi Dasgupta, Adv.
                                                Mr. Bhavesh Garodia, Adv.
                                             Mr. Naman Chowdhury, Adv.
                                                     Mr. Viraj Gupta, Adv.
                                              Mr. Sourodip Banerjee, Adv.
                                                  Mr. Paritosh Sinha, Adv.
                                                    Mr. K. K. Pandey, Adv.
                                             Mr. Manosij Mukherjee, Adv.
                                                   Mr. Aayush Sinha, Adv.
                                                     Ms. Sayani Dey, Adv.
                                                  Ms. Mallika Bothra, Adv.
                                                    ...for respondent no. 1.

The Court: Heard in part.

List the matter for further hearing on February 25, 2026.

(SABYASACHI BHATTACHARYYA, J.)

(SUPRATIM BHATTACHARYA, J.)

KB AR (CR)