Shri Jaichandlal Ashok Kumar & Company ... vs Nawab Yossuf & Anr
2026 Latest Caselaw 3049 Cal/2

Calcutta High Court

Shri Jaichandlal Ashok Kumar & Company ... vs Nawab Yossuf & Anr on 16 April, 2026

Author: Shampa Sarkar

Bench: Shampa Sarkar

OD-8 & 9

                 IN THE HIGH COURT AT CALCUTTA
                   ORIGINAL CIVIL JURISDICTION
                          ORIGINAL SIDE

                     IA NO. GA/4/2023
                      In EC/125/2015
     SHRI JAICHANDLAL ASHOK KUMAR & COMPANY PVT. LTD.
                             Vs
                    NAWAB YOSSUF & ANR.

                      IA NO. GA/5/2024
                       In EC/125/2015
      SHRI JAICHANDLAL ASHOK KUMAR & COMPANY PVT. LTD.
                              Vs
                     NAWAB YOSSUF & ANR

  BEFORE:
  The Hon'ble JUSTICE SHAMPA SARKAR

Date : 16th April, 2026.

Appearance:

Mr. Surojit Nath Mitra, Sr. Adv.

Mr. Rajarshi Dutta, Adv. Mr. Deepak Kumar Jain, Adv. Mr. Sarbaji Mukherjee, Adv. Mr. Abhisek Dutta, Adv.

...for the petitioner.

Mr. Debnath Ghosh, Sr.Adv. Ms. Sananda Ganguli, Adv. ...for heir of award-debtor no. 1

Mr. Abhrajit Mitra, Sr.Adv.. Mr. Sarvapriya Mukherjee, Adv.

Mr. Biswajit Kumar, Adv. Mr. Aayush Lakhotia, Adv. ...for applicant in I AGA 5 of 2024

Ms. Piyali Sengupta, Adv. Ms. Gulnaz Quraishi, Adv.

...for KMC

The Court: Heard Mr. Debnath Ghosh, learned senior advocate appearing

for the award-debtor no. 1.

Let this matter appear on 14th May, 2026 at 2 P.M.

(SHAMPA SARKAR, J.)

TR/