Probir Kumar Das vs Pradip Kumar Das
2026 Latest Caselaw 3024 Cal/2

Calcutta High Court

Probir Kumar Das vs Pradip Kumar Das on 16 April, 2026

OD- 28, 29 & 30
                         ORDER SHEET

                IN THE HIGH COURT AT CALCUTTA
              ORDINARY ORIGINAL CIVIL JURISDICTION
                         ORIGINAL SIDE

                        IA NO. GA/1/2021
                         In EC/634/2018

                       PROBIR KUMAR DAS
                               Vs
                       PRADIP KUMAR DAS

                               AND

                        IA NO. GA/3/2025
                         In EC/634/2018

                       PROBIR KUMAR DAS
                               Vs
                       PRADIP KUMAR DAS

                               AND
                          CS/2024/1952
    IA NO: GA/1/1995(Old No: GA/1088/1995), GA/8/2015(Old No:
        GA/3403/2015), GA/10/2016(Old No: GA/1324/2016),
                    GA/12/2022, GA/14/2023

                    SM MALATI DAS AND ORS
                              VS
                  SWAPAN KUMAR DAS AND ORS


BEFORE:
The Hon'ble JUSTICE ANANYA BANDYOPADHYAY
Date: 16th April, 2026.

                                                                Appearance:
                                                   Mr. Rohit Banerjee, Adv.
                                                    Ms. Shomrita Das, Adv.
                                                     Mr. Shomrik Das, Adv.
                           ...for the judgment debtor in Item nos. 28 & 29/
                                         plaintiff nos. 1 & 3 in Item no. 30

                                              Mr. Aurin Chakraborty, Adv.
                                                   Ms. Neelam Gupta, Adv.
                              ...for the decree-holder in Item nos. 28 & 29/
                                               plaintiff no. 2 in Item no. 30
                                        2




                                                      Mr. Debasish Kundu, Adv.
                             ... for the defendant nos. 5(b) and 5(c) in Item no. 30

                                                Mr. Arup Kumar Chatterjee, Adv.
                                        ... for the respondent no. 9 in Item no. 30

The Court : Heard the submissions of the Learned Advocates

representing the respective parties.

Next date be fixed on 18th May, 2026 for examination of judgment

debtor.

The Learned Advocate representing the plaintiff nos. 1 and 3

submitted to have taken steps for substituting the deceased defendant no.

6(b).

The Department is directed to list GA/1/2021 and GA/3/2025 in

EC/634/2018 along with CS/2024 of 1952 altogether on the next date.

(ANANYA BANDYOPADHYAY, J)

gb.