L And T Finance Limited vs Anjali Traders
2026 Latest Caselaw 2987 Cal/2

Citation : 2026 Latest Caselaw 2987 Cal/2
Judgement Date : 13 April, 2026

[Cites 0, Cited by 0]

Calcutta High Court

L And T Finance Limited vs Anjali Traders on 13 April, 2026

OC-72
                                  ORDER SHEET

                       IN THE HIGH COURT AT CALCUTTA
                            COMMERCIAL DIVISION
                                ORIGINAL SIDE

                                AP-COM/72/2025

                           L AND T FINANCE LIMITED
                                      VS
                               ANJALI TRADERS


   BEFORE:
   The Hon'ble JUSTICE GAURANG KANTH

Date : 13th April, 2026.

The Court: None appears for either of the parties.

Let this matter be listed in the monthly list of May, 2026.

(GAURANG KANTH, J.)

R.Bhar

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