Ruchi Singh Deo Alias Ishvari Raje Singh ... vs Maheshwari Debi @ Singh
2026 Latest Caselaw 2914 Cal/2

Calcutta High Court

Ruchi Singh Deo Alias Ishvari Raje Singh ... vs Maheshwari Debi @ Singh on 10 April, 2026

OD- 25
                                                                                        2021:CHC-OS:703
                                  ORDER SHEET

                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE

                                IA NO. GA/19/2026
                                        In
                                   CS/251/2007

          RUCHI SINGH DEO ALIAS ISHVARI RAJE SINGH DEO & ORS.
                                  Vs
                       MAHESHWARI DEBI @ SINGH

BEFORE:
THE HON'BLE JUSTICE ANANYA BANDYOPADHYAY

Date: 10th April, 2026

Appearance:

Mr. Amritam Mandal, Adv.

Mr. Avirup Mondal, Adv.

Ms. Shahnaz Parveen, Adv.

Mr. Sagar Chowdhury, Adv.

..for the plaintiffs

Mr. Shouveek Ray, Adv.

Ms. Indrani Majumdar, Adv.

... for the applicant

Mr. Soumalya Ganguli, Adv. (vc) ..for the defendant

Ms. Pooja Jewrajka, Adv.

Mr. Avee Jaiswal, Adv.

..for the applicant in GA/17/2024

The Court:- The affidavit-in-opposition filed by the plaintiff be kept on

record.

The Learned Advocate, Mr. Soumalya Ganguli appeared online and

declined to file affidavit-in-opposition to GA/19/2026.

The Learned Advocate representing one of the applicants in

GA/19/2026, claiming himself to be the descendant of one Jyoti Prasad

Singh Deo Bahadur (deceased), seeks time to file affidavit-in-reply to the

aforesaid affidavit-in-opposition and the same is allowed.

The Learned Advocate representing the applicant in GA/17/2024, 2021:CHC-OS:703

claiming himself to be the descendant of Raja Kalyani Prasad Singh Deo, files

an affidavit-in-opposition, which is kept on record.

Affidavit-in-reply, if any, to the aforesaid affidavit-in-opposition be filed

prior to the next date of hearing.

Next date be fixed on 18th May, 2026.

(ANANYA BANDYOPADHYAY, J.)

DB