Citation : 2026 Latest Caselaw 2829 Cal/2
Judgement Date : 9 April, 2026
OD-1 to 8
IN THE HIGH COURT AT CALCUTTA
Original Jurisdiction
ORIGINAL SIDE
IA NO. CA/58/2020 (Old No:CA/44/2020)
In
CP/355/1997
IN THE MATTER OF:
THE GOURIPORE CO. LTD. (IN LIQN.)
AND
ASHRAY VYAPAAR PVT. LTD.
VS
THE OFFICIAL LIQUIDATOR
AND
IA NO. CA/74/2022
In
CP/355/1997
IN THE MATTER OF:
THE GOURIPORE CO. LTD. (IN LIQN.)
AND
SWAPAN BISWAS
VS
THE OFFICIAL LIQUIDATOR
AND
IA NO. CA/76/2023
In
CP/355/1997
THE GOURIPORE CO. LTD. (IN LIQN.)
AND
SOHANLAL CHANDANMULL AND CO. AND ANR.
VS
THE OFFICIAL LIQUIDATOR
AND
IA NO. CA/77/2023
In
CP/355/1997
2
IN THE MATTER OF:
THE GOURIPORE CO. LTD. (IN LIQN.)
AND
DOLPHIN VINTRADE PRIVATE LIMITED
AND
IA NO. CA/79/2023
In
CP/355/1997
IN THE MATTER OF:
THE GOURIPORE CO. LTD. (IN LIQN.)
AND
NATIONAL UNION OF JUTE WORKERS
VS
THE OFFICIAL LIQUIDATOR
AND
IA NO. CA/81/2024
In
CP/355/1997
THE GOURIPORE CO. LTD. (IN LIQN.)
AND
DOLPHIN VINTRADE PRIVATE LIMITED
AND
IA NO. CA/82/2025
In
CP/355/1997
THE GOURIPORE CO. LTD. (IN LIQN.)
AND
SUNBEAM VANIJYA PRIVATE LIMITED
-VS-
THE OFFICIAL LIQUIDATOR
AND
CC/18/2024
WITH
CP/355/1997
DOLPHIN VINTRADE PRIVATE LIMITED
VS
SAMPAT MAL JHAWAR AND ORS.
3
BEFORE:
The Hon'ble JUSTICE SHAMPA SARKAR
Date : 9th April, 2026.
Appearance:
Mr. Debrup Bhattacharjee, Adv.
Mr. Vivek Basu, Adv.
Mr. Pradeep Kumar Tulsyan, Adv. .... for the petitioning creditor in CP/355/1997.
Mr. Abhrajit Mitra, Sr. Adv.
Mr. Aritra Basu, Adv.
Mr. Patita Paban Bishwal, Adv. ...for the applicant in CA/58/2020.
Mr. Jaydip Kar, Sr. Adv.
Ms. Namrata Basu, Adv.
Ms. Anushka Dhar, Adv.
...for the applicant in CA/76/2023.
Mr. Ratnanko Banerji, Sr. Adv. Mr. Saurodip Banerjee, Adv.
Mr. Anurag Dey, Adv.
Ms. Swastika Ray, Adv.
...for the applicant in CA/79/2023.
Mr. Krishnaraj Thaker, Sr. Adv. Mr. Sudhasatva Banerjee, Adv. Mr. Debangshu Dinda, Adv. Mr. Rabindra Kumar Mitra, Adv. ...for the applicant in CA/77/2023.
Mr. Anirban Ray, Sr. Adv.
Mr. Tamoghna Saha, Adv.
...for the applicant in CA 82 of 2025
Ms. Debjani Mitra Neogy, Adv.
Mr. Sattwik Kundu, Adv.
...for the Official Liquidator.
Mr. Agnidipta Tarafdar, Adv.
...for intervener
Mr. Aniruddha Chatterjee, Adv. Mr. Abhidipta Tarafder, Adv. Mr. Nikhil Kumar Roy, Adv. Mr. Abhik Chitta Kundu, Adv. ...for the applicant in CA No.55 of 2017
Ms. Manju Agarwal, Adv.
Ms. Anju Manot, Adv.
...For the unsecured creditor.
Mr. Dhruba Ghosh Sr. Adv.
Mr. Abhishek Halder, Adv, Mr. Swadesh Misra, Adv.
...for the applicant in CA 74 of 2022
The Court: Heard Mr. Thaker and Mr. Anirban Ray learned senior
advocates who oppose the transfer applications.
Learned advocate for the Official Liquidator shall come back with the
relevant records relating to the notice inviting claims and the fate of the claims.
The information will also include the names of the creditors who had filed their
claims.
List these matters on 23rd April, 2026.
(SHAMPA SARKAR, J.)
SP/b.pal.
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