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Pravin Kumar vs Itc Limited And Ors
2026 Latest Caselaw 2776 Cal/2

Citation : 2026 Latest Caselaw 2776 Cal/2
Judgement Date : 8 April, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Pravin Kumar vs Itc Limited And Ors on 8 April, 2026

Author: Supratim Bhattacharya
Bench: Sabyasachi Bhattacharyya, Supratim Bhattacharya
OD-1 & 2

                           IN THE HIGH COURT AT CALCUTTA
                            CIVIL APPELLATE JURISDICTION
                                       ORIGINAL SIDE

                               TEMPAPO-IPD/6/2025
                                  PRAVIN KUMAR
                                        VS
                               ITC LIMITED AND ORS

                                    OCOT/7/2025
                                  PRAVIN KUMAR
                                        VS
                               ITC LIMITED AND ORS

BEFORE :
THE HON'BLE JUSTICE SABYASACHI BHATTACHARYYA
THE HON'BLE JUSTICE SUPRATIM BHATTACHARYA
Date : 8th April, 2026

                                                                                   Appearance:
                                                                       Mr. Tilak Bose, Sr. Adv.
                                                              Mr. Soumya Roy Chowdhury, Adv.
                                                                           Ms. Sristi Kaul, Adv.
                                                                       Mr. Suryaneel Das, Adv.
                                                                      Mr. Dhruv Chandra, Adv.
                                                                         Mr. Chiranjit Pal, Adv.
                                                                      Ms. Oindrila Ghosal, Adv.
                                                                                 ...for appellant

                                                                     Mr. S.N. Mookerjee, Sr. Adv.
                                                                  Mr. Ranjan Bachawat, Sr. Adv.
                                                                 Mr. Ratnanko Banerjee, Sr. Adv.
                                                                      Mr. Sarathi Dasgupta, Adv.
                                                                         Mr. Paritosh Sinha, Adv.
                                                                           Mr. K. K. Pandey, Adv.
                                                                     Mr. Saurodip Banerjee, Adv.
                                                                     Mr. Naman Choudhury, Adv.
                                                                          Mr. Aayush Sinha, Adv.
                                                                             Mr. B. Garodia, Adv.
                                                                               Mr. V. Gupta, Adv.
                                                                           Ms. Sonia Nandy, Adv.
                                                                         Ms. Mallika Bothra, Adv.
                                                                                ...for respondents

1. The Court:- Heard in part.

2. List the matter for further hearing on May 13, 2026.

(SABYASACHI BHATTACHARYYA, J.)

(SUPRATIM BHATTACHARYA, J)

Pkd.

 
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