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Banani Dey vs Tamasi Majumder And Ors
2026 Latest Caselaw 2760 Cal/2

Citation : 2026 Latest Caselaw 2760 Cal/2
Judgement Date : 7 April, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Banani Dey vs Tamasi Majumder And Ors on 7 April, 2026

OD-11
                                     ORDER SHEET

                         IN THE HIGH COURT AT CALCUTTA
                           ORIGINAL CIVIL JURISDICTION
                                  ORIGINAL SIDE

                                      AP/95/2025

                                   BANANI DEY
                                       VS
                            TAMASI MAJUMDER AND ORS.

BEFORE:
THE HON'BLE JUSTICE GAURANG KANTH
Date: 7th April, 2026.
                                                                              Appearance:
                                                            Mr. Subhabrata Datta, Adv.
                                                                Mr. Jitendra Barik, Adv.
                                                                 Mr. Aranya Saha, Adv.
                                                                    . . .for the petitioner.


          The Court:- None appears for the respondents.

Learned Counsel for the petitioner submits that he will once again

effect a fresh service upon the respondents.

Let the affidavit of service be filed on the next date.

Let the matter be listed on 5th May, 2026.

(GAURANG KANTH, J.)

S. A. AR (CR)

 
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