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Pawan Properties vs Radha Devi Agarwal And Ors
2026 Latest Caselaw 2641 Cal/2

Citation : 2026 Latest Caselaw 2641 Cal/2
Judgement Date : 2 April, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Pawan Properties vs Radha Devi Agarwal And Ors on 2 April, 2026

   OD-10

                               ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE

                               IA NO. GA/5/2026
                                       In
                                 EC/593/2014

                            PAWAN PROPERTIES
                                    Vs
                        RADHA DEVI AGARWAL AND ORS

   BEFORE:
   The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date : 02ND APRIL, 2026.

Appearance :

Ms. Noelle Banerjee, Adv.

Mr. S. Mukhopadhyay, Adv.

Mr. A. Ghosh, Adv.

Mr. A. Chandra, Adv.

Mrs. A. Dey, Adv.

Ms. N. Gupta, Adv.

For the Defendant Nos.1, 3, 4, 5 and 7

Mr. Rupak Ghosh, Adv.

Mr. Varun Kothari, Adv.

Mr. Nikunj Berlia, Adv.

Ms. Urvashi Jain, Adv.

Ms. Arfa Jabeen, Adv.

For the judgment debtor no. 2

The Court : The Learned Advocate representing the State, namely, Mr.

Ranabir Roy Chowdhury is requested to instruct the Hare Street Police Station

as well as Baguiati Police Station who were served with an Order of this Court

dated 11th March, 2026 to file a report, which had not been complied with, to

be filed with necessary explanation.

Next date be fixed on 8th April, 2026.

(ANANYA BANDYOPADHYAY, J.)

A Dey

 
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