Smt Ramparai @ Ramparia Bhuia And Anr vs Eastern Coalfields Limited And Ors
2026 Latest Caselaw 2597 Cal/2

Calcutta High Court

Smt Ramparai @ Ramparia Bhuia And Anr vs Eastern Coalfields Limited And Ors on 2 April, 2026

OD-12,13,14,15,17,21

                                ORDER SHEET
                       IN THE HIGH COURT AT CALCUTTA
                        CIVIL APPELLATE JURISDICTION
                                ORIGINAL SIDE

                               APOT/243/2025
                SMT RAMPARAI @ RAMPARIA BHUIA AND ANR
                                     -VS-
                  EASTERN COALFIELDS LIMITED AND ORS
                                      ---

APOT/55/2025 IN WPO/1177/2024 IA NO:GA/1/2025 M/S EASTERN COAL FIELDS LTD.

-VS-

SMT RAMPARIA ALIAS RAMPARIA BHUIA AND ORS

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APOT/301/2025 IN WPO/804/2025 IA NO: IA NO:GA/1/2025, GA/2/2025,GA/3/2026 M/S. EASTERN COALFIELDS LIMITED

-VS-

NAGINA BOURI AND ORS

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APOT/318/2025 IA NO: GA/1/2025,GA/2/2026, NAGINA BOURI

-VS-

M/S EASTERN COALFIELDS LIMITED AND ORS

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APO/83/2025 IN WPO/316/2024 IA NO: GA/1/2025 M/S EASTERN COALFIELDS LIMITED

-VS-

TULUSHI @TULSI@TULASHI BOURI AND ORS.

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APO/2/2026 IN WPO/140/2025 IA NO: GA/1/2026 EASTERN COALFIELDS LIMITED AND ORS.

-VS-

MUKESH BHUIA AND ORS.

BEFORE:

The Hon'ble JUSTICE MADHURESH PRASAD And The Hon'ble JUSTICE PRASENJIT BISWAS Date: 2nd April, 2026.

Appearance:

Mr. A.K. Datta, Adv.; Mr. P. Guin, Adv., for petitioner. Mr. M. Das, Adv., for respondents in items 14,15,17. Mr. K. Bhattacharya, Adv.; Ms. S. Chatterjee, Adv.; Ms. S. Ghosh, Adv., for respondent in item 12 & appellant in item 13.

1. The Court: Mr. Partha Ghosh, learned Advocate, is representing the writ

petitioner in these matters but is unable to attend the Court for some personal

difficulty.

2. Mr. Datta, learned Advocate, submits that he has been requested to seek an

adjournment for six weeks.

3. List the matters after six weeks, i.e. on 14.05.2026.

(MADHURESH PRASAD, J.)

(PRASENJIT BISWAS, J.) tk