Frost International Ltd vs Msig Insurance (Singapore) Pte Ltd & Ors
2026 Latest Caselaw 2555 Cal/2

Calcutta High Court

Frost International Ltd vs Msig Insurance (Singapore) Pte Ltd & Ors on 1 April, 2026

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD 30

                             IN THE HIGH COURT AT CALCUTTA
                          ORDINARY ORIGINAL CIVIL JURISDICTION
                                      ORIGINAL SIDE

                                          CS/137/2016

                                FROST INTERNATIONAL LTD
                                           VS
                        MSIG INSURANCE (SINGAPORE) PTE LTD & ORS

BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR

Date:1st April, 2026

APPEARANCE:

Mr. Aditya Chakraborty,Adv.

Ms. Ankita Upadhyay Agarwal,Adv.

Mr. Titas Sasmal,Adv.

...for plaintiff.

Mr. Rajdeep Mantha,Adv.

Ms. Sonia Grewal,Adv.

...for the defendant no. 1.

Mr. Aayush Sharma,Adv.

Mr. S. Sharma,Adv.

...defendant no.2.

The Court:- In terms of the Order dated 19th September, 2025, it is noted that

Mr. Sanjay Kumar Baid wanted to retire from the brief and leave was granted to him.

Liberty is also granted to Mr. Aditya Chakraborty to file Vakalatnama on the next date.

None appears for the Plaintiff today. Vakalatnama could not be filed, as submitted by

the proposed Counsel for the Plaintiff.

Time is adjourned peremptorily to file Vakalatnama representing the Plaintiff till

13th May, 2026. The matter will appear on the same date.

(SUGATO MAJUMDAR, J.) s.chandra