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Sanjib Saha And Anr vs Andrew Yule And Co. Ltd
2025 Latest Caselaw 2700 Cal/2

Citation : 2025 Latest Caselaw 2700 Cal/2
Judgement Date : 22 September, 2025

Calcutta High Court

Sanjib Saha And Anr vs Andrew Yule And Co. Ltd on 22 September, 2025

OD-12

                              ORDER SHEET

                    IN THE HIGH COURT AT CALCUTTA
                     Ordinary Original Civil Jurisdiction
                              ORIGINAL SIDE

                               CS/574/1985

                         SANJIB SAHA AND ANR.
                                  VS
                       ANDREW YULE AND CO. LTD.

    IA NO: GA/1/1996(Old No: GA/3675/1996), GA/2/1998(Old No:
 GA/842/1998), GA/3/2002(Old No: GA/1534/2002), GA/4/2002 (Old No:
                    GA/3165/2002), GA/6/2022,
                      GA/8/2023, GA/9/2025


  BEFORE:
  The Hon'ble JUSTICE BISWAROOP CHOWDHURY

Date : 22nd September, 2025.

Appearance:

Mr. Jaydip Kar, Sr. Adv.

Mr. Sourav Mukherjee, Adv.

Ms. Sahana Pal, Adv.

Mr. R. C. Paul, Adv.

Mr. Anirban Pramanick, Adv.

Mr. Punarbasu Nath, Adv.

...for the plaintiffs

Mr. Rohit Banerjee, Adv.

Mr. S. Kr. Agarwal, Adv.

...for the defendant

The Court: Learned Advocates for the parties are present.

It is submitted by the learned Advocate for the defendant that although

the talks of settlement are going on, but the learned Advocate for the

plaintiff has argued the matter on the previous occasion when the hearing

was concluded. Learned Advocate for the plaintiff submits that there is no

chance of settlement.

As the hearing of this application is concluded and written notes of

argument filed and the matter is made CAV, this Court makes it clear that

the Judgment of this case will be delivered on 19 th November, 2025.

In the event, during this period, if there is any chance of settlement or

the matter is settled, the matter may be mentioned before this Court for

necessary orders.

(BISWAROOP CHOWDHURY, J.)

S. A. AR(C R)

 
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