Omdayal Educational And Research ... vs Shyam Sundar Agarwal And Ors
2025 Latest Caselaw 2462 Cal/2

Calcutta High Court

Omdayal Educational And Research ... vs Shyam Sundar Agarwal And Ors on 9 September, 2025

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

OD-30
                         ORDER SHEET


               IN THE HIGH COURT AT CALCUTTA
                Ordinary Original Civil Jurisdiction
                         ORIGINAL SIDE

                        IA No. GA/3/2025
                                In
                           CS/95/2025

    OMDAYAL EDUCATIONAL AND RESEARCH SOCIETY AND ANR.
                          -VS-
             SHYAM SUNDAR AGARWAL AND ORS.



BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 9th September, 2025.

Appearance:

Mr. Soumendra Nath Mookherjee, Sr. Adv.

Mr. Ratnanko Banerji, Sr. Adv. Mr. Deepan Kr. Sarkar, Adv. Mr. Dinabandhu Das, Adv. Mr. Subhrojyoti Mookherjee, Adv.

Mr. Yash Singhi, Adv.

Mr. Naman Chowdhury, Adv. Mr. Samriddha Sen, Adv.

Ms. Deepti Priya, Adv.

Mr. Dipayan Das, Adv.

... for the plaintiffs

Mr. Surajit Nath Mitra, Sr. Adv. Mr. Debanjan Mandal, Adv. Mr. Chayan Gupta, Adv.

Ms. Iram Hassan, Adv.

Mr. Pourush Bandopadhyay, Adv.

Ms. Yukti Agarwal, Adv.

Mr. Himanshu Bhawsinghka, Adv. ... for Omdayal Educational and Research Society

Mr. Abhrajit Mitra, Sr. Adv. Mr. Debanjan Mandal, Adv. Mr. Dhirendra Nath Sharma, Sr. Adv.

Mr. Sarvapriya Mukherjee, Adv. Mr. Satadeep Bhattacharyya, Adv.

Ms. Iram Hassan, Adv.

Ms. Yukti Agarwal, Adv.

Mr. Himanshu Bhawsinghka, Adv.

... for the defendant nos.1, 2 and 3

Mr. Ranjan Bachawat, Sr. Adv. Mr. Debanjan Mandal, Adv. Mr. Satyaki Mukherjee, Adv. Mr. Bhavesh Garodia, Adv. Ms. Iram Hassan, Adv.

Ms. Yukti Agarwal, Adv.

Mr. Himanshu Bhawsinghka, Adv.

... for the defendant no.4

Mr. Jishnu Chowdhury, Sr. Adv. Mr. Abhidipta Tarafdar, Adv. Mr. Amartya Basu, Adv.

... for the defendant nos.5 & 6

Mr. Jayip Kar, Sr. Adv.

Mr. Abhijit Sarkar, Adv. Mr. Sourodeep Banerjee, Adv.

... for the teachers

Mr. Sabyasachi Chowdhury, Sr. Adv.

Mr. Rajarshi Dutta, Adv. Mr. Shounak Mukhopadhyay, Adv.

Ms. Pooja Sah, Adv.

... for Tarita Sanjiv Agarwal, Natasha Dandia Agarwal and Ritu Agarwal

The Court: After hearing the parties and in view of the

detailed judgment delivered in GA 1 of 2025, this application

requires to be heard on affidavits.

Let affidavit-in-opposition be filed by 7th November, 2025;

reply thereto, if any, be filed by 28th November, 2025. Let this

application appear in the monthly list of December, 2025.

(ARINDAM MUKHERJEE, J.)

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