Goodfaith Holding Private Limited vs M/S Supreme Wood Products Private ...
2025 Latest Caselaw 2880 Cal/2

Calcutta High Court

Goodfaith Holding Private Limited vs M/S Supreme Wood Products Private ... on 29 October, 2025

Author: Arijit Banerjee

Bench: Arijit Banerjee

OCD-3
                              ORDER SHEET

                   IN THE HIGH COURT AT CALCUTTA
                      Commercial Appellate Division
                            ORIGINAL SIDE

                              APOT/141/2025

                  GOODFAITH HOLDING PRIVATE LIMITED
                              VERSUS
             M/S SUPREME WOOD PRODUCTS PRIVATE LIMITED

   BEFORE:
   The Hon'ble JUSTICE ARIJIT BANERJEE
                   AND
   The Hon'ble JUSTICE OM NARAYAN RAI
   Date : 29th October, 2025.
                                                                       Appearance:
                                                       Mr. Aurin Chakraborty, Adv.
                                                          Mr. Anil Choudhury, Adv.
                                                                 ...for the appellant

                                                     Mr. Swatarup Banerjee, Adv.
                                                     Mr. Nirmalya Dasgupta, Adv.
                                                             Ms. Saheli Sen, Adv.
                                                         Ms. Ayantika Saha, Adv.
                                                            Mr. Rajib Mullick, Adv.
                                                          ...for respondent no.1 in
                                                      ACD-2, 12 & 13 and OCD-3

                           Dictated by Arijit Banerjee, J.

The Court: Learned Advocate for the appellant hands up copy of a

judgment of a Division Bench of the Madras High Court reported in AIR

1920 Mad 449. Let the same be kept with the records.

In view of the request from the Bar, let this matter stand adjourned

and be listed again on November 10, 2025, marked 3pm along with

connected Appellate Side matters being AO-COM/24/2025,

CPAN/1178/2025 in AO-COM/5/2025 and CPAN/1196/2025 in AO-

COM/7/2025.

(ARIJIT BANERJEE, J.)

(OM NARAYAN RAI, J.) R.Bhar