M/S Anupam Enterprises vs Besco Limited
2025 Latest Caselaw 2866 Cal/2

Calcutta High Court

M/S Anupam Enterprises vs Besco Limited on 28 October, 2025

        ORDER                                                     OD - 26

                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                             ORIGINAL SIDE

                              IA NO: GA/1/2022
                                EC/328/2021
                          M/S ANUPAM ENTERPRISES
                                      VS
                               BESCO LIMITED


BEFORE:
The Hon'ble JUSTICE BISWAROOP CHOWDHURY
Date: 28th October, 2025.


                                                                         Appearance:
                                                              Mr. Rohit Banerjee, Adv.
                                                              Ms. Kanchan Jaju, Adv.
                                                        Ms. Anushka Chatterjee, Adv.
                                                              ...For the Award Holder.
                                                        Mr. Siddhartha Banerjee, Adv.
                                                          Ms. Debjani Sengupta, Adv.
                                                               Mr. Rajib Mullick, Adv.
                                                              Ms. Ayantika Saha, Adv.
                                                                ...For the Respondent.

The Court:- Learned Advocates for the parties are present.

Let the written notes of arguments filed by the learned Counsel for the

decree-holder along with list of dates be kept with the record.

Mr. Banerjee, learned Counsel appearing for the judgment-debtor is also

granted liberty to file written notes of arguments on the next date fixed.

Let this matter appear on 11.11.2025 within first five matters under the

heading "Chamber Application (Adjourned)".

(BISWAROOP CHOWDHURY, J.)

JM