Reconstruction Company Pvt Ltd. And Ors vs Orient Beverages Limited
2025 Latest Caselaw 2865 Cal/2

Calcutta High Court

Reconstruction Company Pvt Ltd. And Ors vs Orient Beverages Limited on 28 October, 2025

             ORDER                                               OD - 22

                       IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE

                            IA NO. GA/1/2025
                                    In
                               EC/20/2025
                  SQUARE FOUR ASSETS MANAGEMENT AND
                RECONSTRUCTION COMPANY PVT LTD. AND ORS.
                                    Vs
                       ORIENT BEVERAGES LIMITED


BEFORE:
The Hon'ble JUSTICE BISWAROOP CHOWDHURY

Date: 28th October, 2025.

Appearance:

Ms. Sristi Barman Ray, Adv.

Ms. Sudipta Paul, Adv. ...for the decree-holders Mr. K Banerjee, Adv.

Ms. R. Sen, Adv.

...for the judgment-debtor

The Court:- Let this matter appear on 13.11.2025 as earlier directed.

(BISWAROOP CHOWDHURY, J.)

R.D. Barua