Jayanta Saha vs Janki Bhagwan Dansingani
2025 Latest Caselaw 2848 Cal/2

Calcutta High Court

Jayanta Saha vs Janki Bhagwan Dansingani on 24 October, 2025

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-6
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE


                                 CS/125/2017
               IA NO: GA/3/2019(Old No:GA/2851/2019), GA/6/2022

                                 JAYANTA SAHA
                                      VS
                          JANKI BHAGWAN DANSINGANI


  BEFORE:
  The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 24th October, 2025.

The Court:- In terms of the Judgment dated 26.07.2023, a Co-ordinate

Bench allowed the prayers (a) and (aa) of the plaint.

The suit is pending for calculation and enquiry into mesne profit.

Today none appears.

Fix on 24th November, 2025 for submission of Report of the Special

Referee. Copy of this Order may be communicated to the concerned party as

well as to the Special Referee by the Learned Registrar, Original Side.

(SUGATO MAJUMDAR, J.)

D. Ghosh A.R.(C.R.)