Shri Jaichandlal Ashok Kumar & Company ... vs Nawab Yossuf & Anr
2025 Latest Caselaw 2846 Cal/2

Calcutta High Court

Shri Jaichandlal Ashok Kumar & Company ... vs Nawab Yossuf & Anr on 24 October, 2025

Author: Shampa Sarkar

Bench: Shampa Sarkar

OD -2 & 3
                                 ORDER SHEET
                        IN THE HIGH COURT AT CALCUTTA
                      ORDINARY ORIGINAL CIVIL JURISDICTION
                                 ORIGINAL SIDE

                               IA NO. GA/4/2023
                                In EC/125/2015
              SHRI JAICHANDLAL ASHOK KUMAR & COMPANY PVT. LTD.
                                       Vs
                            NAWAB YOSSUF & ANR.

                               IA NO. GA/5/2024
                                In EC/125/2015
              SHRI JAICHANDLAL ASHOK KUMAR & COMPANY PVT. LTD.
                                       Vs
                            NAWAB YOSSUF & ANR.

  BEFORE:
  The Hon'ble JUSTICE SHAMPA SARKAR

Date: 24th October, 2025.

Appearance:

Mr. Surojit Nath Mitra, Sr.Adv.

Mr. Rajarshi Datta, Adv. Mr. Deepak Kr. Jain, Adv. Mr. Sarbojit Mukherjee, Adv.

Mr. Abhisek Dutta, Adv. .... for the decree-holder Mr. Abhrajit Mitra, Sr. Adv. Mr. Sarbapriya Mukherjee, Adv.

Mr. B. Kumar, Adv.

Mr. I. Basu, Adv.

...for the petitioner

Mr. Debnath Ghosh, Sr. Adv. Ms. Sananda Ganguly, Adv.

...for the legal heir of judgment-debtor no. 1

The Court: Heard Mr. Debnath Ghosh, learned senior advocate for the

award debtor.

Let these matters appear on 14th November, 2025 at 12.30 P.M.

(SHAMPA SARKAR, J.)

pkd/sd