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Messrs Madhav Mukund Finance Private ... vs Messrs Exteroor Interior Limited
2025 Latest Caselaw 3193 Cal/2

Citation : 2025 Latest Caselaw 3193 Cal/2
Judgement Date : 26 November, 2025

Calcutta High Court

Messrs Madhav Mukund Finance Private ... vs Messrs Exteroor Interior Limited on 26 November, 2025

OD-10
                                 ORDER SHEET

                                  EC/17/2025
                               IA NO: GA/1/2025

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE


           MESSRS MADHAV MUKUND FINANCE PRIVATE LIMITED
                               VS
                 MESSRS EXTEROOR INTERIOR LIMITED


BEFORE:
The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date : 26th November, 2025

Appearance Mr. Jayanta Sengupta, Adv.

Mr. Shayak Mitra, Adv.

Mr. Abhik Chitta Kundu, Adv. Ms. Abhipiya Sarkar, Adv.

..for the decree-holder

Mr. Soumya Ray, Adv.

Mr. Samrat Chowdhury, Adv.

Mr. Sayan Ray, Adv.

Ms. Anwesha Saha, Adv.

Mr. Pramit Panda, Adv.

..for the judgment-debtor

Mr. Gautam Mukherjee, Adv.

Ms. Mohuya Dutta Biswas, Adv.

..Joint Special Officers

The Court: The report of the Joint Special Officers be kept on record.

The Registrar, Original Side, is to intimate the Officer-in-Charge of

Shakespeare Sarani Police Station to depute any Officer of the said Police

Station, who is concerned with the instant proceedings, to be present before

the Court and explain the predicament faced by the same in executing the

order passed by this Court.

Next date be fixed on 10th December, 2025.

Copy of this order be communicated to the concerned Police Station at

once.

(ANANYA BANDYOPADHYAY, J.)

kc.

 
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