Citation : 2025 Latest Caselaw 34 Cal/2
Judgement Date : 1 May, 2025
OD-6
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
EC/520/2019
WITH
CS/223/2013
IA NO: GA/1/2023, GA/2/2023, GA/3/2024,
GA/4/2024, GA/5/2025
SHIVANI PROPERTIES PVT LTD.
VS
RAJEEV LOCHAN
BEFORE:
The Hon'ble JUSTICE BISWAROOP CHOWDHURY
Date : 1st May, 2025
Appearance:
Ms. Arunima Lala Sengupta, Adv.
...for the petitioner
Mr. Pratip Mukherjee, Adv.
Mr. Ranjit Singh, Adv.
Mrs. Tutul Das Singh, Adv.
Mr. Amool Singu, Adv.
Mr. Pranit Biswas, Adv.
...for the respondent
1. Learned Advocate for the decree-holder and learned Advocate for the
judgment-debtor are present.
2. Let GA/1/2023, GA/2/2023, GA/3/2024, GA/4/2024 and
GA/5/2025 be put up on 13th May, 2025.
(BISWAROOP CHOWDHURY, J.)
S. A. AR(C R)
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