Calcutta High Court

Lifeline Vincom Private Limited vs Nil Kantha Saha on 1 May, 2025

OCD-8, 9 & 10

                              ORDER SHEET

                    IN THE HIGH COURT AT CALCUTTA
                         COMMERCIAL DIVISION
                             ORIGINAL SIDE

                          EC-COM/511/2024
                   LIFELINE VINCOM PRIVATE LIMITED
                                  VS
                           NIL KANTHA SAHA
                                  &
                          EC-COM/512/2024
                  SHINING VYAPAAR PRIVATE LIMITED
                                  VS
                 M/S PRIYANTI CONSTRUCTION AND ORS
                                  &
                            EC-COM/8/2025
                   SHINING VYAPAR PRIVATE LIMITED
                                  VS
                           NIL KANTHA SAHA
BEFORE:
The Hon'ble JUSTICE KRISHNA RAO
Date: May 1, 2025.
                                                                     Appearance:
                                                        Mr. Aniruddha Mitra, Adv.
                                                           ...for the Decree Holder

                                                            Mr. Rohit Banerjee, Adv.
                                                             Ms. Kanchan Jaju, Adv.
                                                       ... for the Judgement Holder

          1.

Mr. Aniruddha Mitra, learned Advocate, is appearing for the

Decree Holder.

2. Mr. Rohit Banerjee, learned Advocate, is appearing for the

Judgment Holder.

3. Counsel for the Judgement Debtor prays for fixing the matter

on 6th May, 2025.

4. Let the matter appear on 6th May, 2025.

(KRISHNA RAO, J.)

S.Mandi