Pravin Uttam Jadhav vs M/S. Senco Jewellers Private Limited
2025 Latest Caselaw 28 Cal/2

Calcutta High Court

Pravin Uttam Jadhav vs M/S. Senco Jewellers Private Limited on 1 May, 2025

OCD-30
                                ORDER SHEET

                       IN THE HIGH COURT AT CALCUTTA
                            COMMERCIAL DIVISION
                                ORIGINAL SIDE

                               CS-COM/12/2025

                          PRAVIN UTTAM JADHAV
                                  -VS-
                  M/S. SENCO JEWELLERS PRIVATE LIMITED

      BEFORE:
      The Hon'ble JUSTICE KRISHNA RAO
      Date : May 1, 2025.
                                                                     Appearance:
                                                  Mr. Sunil Kumar Singhania, Adv.
                                                                ...for the plaintiff


         1.

Mr. Sunil Kumar Singhania, learned advocate, is appearing for

the plaintiff.

2. Counsel for the plaintiff submits that the plaintiff has filed an

application under Order 13A of the Code of Civil Procedure

praying for summary judgment. He submits that the matter is

fixed on 25th June, 2025.

3. In view of the above, CS-COM/12/2025 be placed on 25th June,

2025.

(KRISHNA RAO, J.)

sp3