Citation : 2025 Latest Caselaw 26 Cal/2
Judgement Date : 1 May, 2025
OD-84 & 85
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
ORIGINAL SIDE
EC/363/2018
IN CS/128/2017
IA NO: GA/1/2023
PANKAJ KUMAR GOEL
VS
AJAY JAISWAL
AND
EC/364/2018
IN CS/134/2017
IA NO: GA/1/2023
ESKAY BROTHERS STEELS LIMITED
VS
AJAJY JAISWAL
BEFORE:
The Hon'ble JUSTICE BISWAROOP CHOWDHURY
Date : 1st May, 2025.
Appearance:
Mr. Chayan Gupta, Adv
Mr. Niladri Banerjee, Adv.
...for judgment-debtor
1.
The Court: Mr. Gupta, learned advocate for the judgment debtor is
present and submits that an appeal is pending against the decree and prays for
time to obtain necessary orders from the Appeal Court.
2. Thus, in the interest justice, the matters stand adjourned till 12 th
June, 2025.
(BISWAROOP CHOWDHURY, J.)
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