Calcutta High Court

Pankaj Kumar Goel vs Ajay Jaiswal on 1 May, 2025

OD-84 & 85
                             ORDER SHEET
                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                             ORIGINAL SIDE

                                 EC/363/2018
                                IN CS/128/2017
                               IA NO: GA/1/2023

                            PANKAJ KUMAR GOEL
                                    VS
                               AJAY JAISWAL

                                      AND

                                 EC/364/2018
                                IN CS/134/2017
                               IA NO: GA/1/2023

                     ESKAY BROTHERS STEELS LIMITED
                                  VS
                             AJAJY JAISWAL

     BEFORE:
     The Hon'ble JUSTICE BISWAROOP CHOWDHURY
     Date : 1st May, 2025.

                                                                            Appearance:
                                                              Mr. Chayan Gupta, Adv
                                                             Mr. Niladri Banerjee, Adv.
                                                                 ...for judgment-debtor


         1.

The Court: Mr. Gupta, learned advocate for the judgment debtor is

present and submits that an appeal is pending against the decree and prays for

time to obtain necessary orders from the Appeal Court.

2. Thus, in the interest justice, the matters stand adjourned till 12 th

June, 2025.

(BISWAROOP CHOWDHURY, J.)