Dipti Chatterjee & Ors vs Goutam Bhattacharjee & Anr
2025 Latest Caselaw 23 Cal/2

Calcutta High Court

Dipti Chatterjee & Ors vs Goutam Bhattacharjee & Anr on 1 May, 2025

Author: Arijit Banerjee

Bench: Arijit Banerjee

OD-16
                               ORDER SHEET

                                 APD/35/2019

                     IN THE HIGH COURT AT CALCUTTA
                         Civil Appellate Jurisdiction
                               ORIGINAL SIDE


                         DIPTI CHATTERJEE & ORS.
                                 VERSUS
                      GOUTAM BHATTACHARJEE & ANR.

     BEFORE:
     The Hon'ble JUSTICE ARIJIT BANERJEE

AND The Hon'ble JUSTICE OM NARAYAN RAI Date : 1st May, 2025.

Appearance:

Ms. Anyapurba Banerjee, Adv.

..for the appellants

The Court: We are told that this appeal is directed against a

judgment and decree delivered by one of us (Arijit Banerjee, J.).

Accordingly, this matter stands released from our list.

Let the matter be placed before the Hon'ble The Chief Justice for

appropriate direction.

(ARIJIT BANERJEE, J.)

(OM NARAYAN RAI, J.)

bp