Citation : 2025 Latest Caselaw 22 Cal/2
Judgement Date : 1 May, 2025
OD-3
IN THE HIGH COURT AT CALCUTTA
[Commercial Division]
ORIGINAL SIDE
CS-COM/788/2024
OLD NO CS/332/2012
MIHIJAM VANASPATI LTD & ANR
VS
SHINING VYAPAR PVT LTD AND ORS
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date : 1st May, 2025.
Appearance:
Mr. Satadeep Bhattacharya, Adv.
Mr. Bipin Ghosh, Adv. Ms. S. Mitra, Adv.
...for the appellant
Mr. Rishad Medora, Adv. Mr. Rohit Banerjee, Adv. Ms. Kanchan Jaju, Adv. ...for the defendant nos. 1 & 2
Mr. K.C. Garg, Adv. Ms. Sunita Agarwal, Adv. ...for the defendant no. 3
The Court:- Argument is concluded.
Reserved for Judgment.
(SUGATO MAJUMDAR, J.)
D.Ghosh AR(CR)
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